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State vs Rataniya And Ors
2021 Latest Caselaw 9964 Raj

Citation : 2021 Latest Caselaw 9964 Raj
Judgement Date : 1 July, 2021

Rajasthan High Court - Jodhpur
State vs Rataniya And Ors on 1 July, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 87/2014

State

----Appellant Versus Rataniya And Ors.

----Respondent

For Appellant(s) : Mr. Farzand Ali, AAG-cum-GA with Mr. Mohd. Javed, PP.

For Respondent(s) : -

HON'BLE MR. JUSTICE SANDEEP MEHTA

Order

01/07/2021

The trial as against the respondent No.3 Mukesh has been

kept pending by the impugned Judgment dated 24.07.2013

passed by the Additional Sessions Judge No.2 Chittorgarh, Camp

Begun, District Chittorgarh. Hence, the instant appeal is dismissed

to his extent. A note to this effect shall be appended in the cause

title.

(SANDEEP MEHTA),J

43-Tikam/-

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