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Pradeep Acharya vs State
2021 Latest Caselaw 9962 Raj

Citation : 2021 Latest Caselaw 9962 Raj
Judgement Date : 1 July, 2021

Rajasthan High Court - Jodhpur
Pradeep Acharya vs State on 1 July, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8458/2021

Pradeep Acharya

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaushal Gautam, Adv. through VC For Respondent(s) : Mr. Anees Bhurat, PP Mr. Shyam S. Khatri, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/07/2021

Learned Public Prosecutor is directed to call for the case

diary of FIR No.87/2021, PS Gangashahar, District Bikaner.

Put up on 12.07.2021, as prayed.

(MANOJ KUMAR GARG),J 26-Samvedana/-

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