Indra Singh Rao S/O Shri Sawant ... vs State Of Rajasthan
2021 Latest Caselaw 3337 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  6527/2021

                                   Indra Singh Rao S/o Shri Sawant Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Swadeep Singh Hora present in the Court For Respondent(s) : Mr. Rajendra Yadav, AAG with Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/07/2021

Arguments heard.

Judgment reserved.

(PANKAJ BHANDARI),J

ARTI SHARMA /5

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