Chiranji Lal Son Of Bhanwar Lal vs State Of Rajasthan
2021 Latest Caselaw 3215 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9295/2021

                                   Chiranji Lal Son Of Bhanwar Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mukesh Kumar Meena present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/07/2021

Counsel for the petitioner is directed to file copy of the

charge-sheet.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /15

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