Gautam Saini S/O Shri Babu Lal ... vs The State Of Rajasthan
2021 Latest Caselaw 3210 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             11536/2021

                                   Gautam Saini S/o Shri Babu Lal Saini
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Nikhil Saini present in the Court For Respondent(s) : Mr. M.K. Sheoran, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/07/2021

Call for the case diary.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /60

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