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Bhupendra Singh @ Hariram Son Of ... vs State Of Rajasthan
2021 Latest Caselaw 3178 Raj/2

Citation : 2021 Latest Caselaw 3178 Raj/2
Judgement Date : 26 July, 2021

Rajasthan High Court
Bhupendra Singh @ Hariram Son Of ... vs State Of Rajasthan on 26 July, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 85/2021
                                    Bhupendra Singh @ Hariram Son Of Late Shri Babu Lal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Surendra Singh Sunda For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/07/2021

Issue notice to the accused-respondent.

List after service.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /6

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