Ramesh S/O Shri Jhootharam vs State Of Rajasthan
2021 Latest Caselaw 3169 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10852/2021

                                    Ramesh S/o Shri Jhootharam,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Arvind Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/07/2021

Call for the criminal antecedents of the accused.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /71

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