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Virendra Singh S/O Shri Surendra ... vs State Of Rajasthan
2021 Latest Caselaw 3129 Raj/2

Citation : 2021 Latest Caselaw 3129 Raj/2
Judgement Date : 23 July, 2021

Rajasthan High Court
Virendra Singh S/O Shri Surendra ... vs State Of Rajasthan on 23 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  6756/2021

                                   Virendra Singh S/o Shri Surendra Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

Counsel for the petitioner seeks time.

List this matter on 30.07.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /1

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