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Jahir Ahmed S/O Shri Nisar Khan vs State Of Rajasthan
2021 Latest Caselaw 3125 Raj/2

Citation : 2021 Latest Caselaw 3125 Raj/2
Judgement Date : 23 July, 2021

Rajasthan High Court
Jahir Ahmed S/O Shri Nisar Khan vs State Of Rajasthan on 23 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10411/2021

                                    Jahir Ahmed S/o Shri Nisar Khan, Aged About 49 Years, R/o Plot
                                    No. 52 Kidwai Nagar Police Station Jyoti Nagar Jaipur (Raj.)
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Azad Ahmed For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

Counsel for the petitioner submitted that petitioner is not

named in the FIR. Petitioner is ready to join investigation.

Petitioner is directed to appear before the Investigating

Officer on or before 04.08.2021.

Investigating Officer is directed to submit his report on

09.08.2021.

List this matter on 09.08.2021.

Till then, petitioner shall not be arrested.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /43

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