Citation : 2021 Latest Caselaw 3124 Raj/2
Judgement Date : 23 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
11234/2021
Jakir S/o Abdul Rashid
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Shailesh Kumar Panwar For Respondent(s) : Mr. Riyasat Ali, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
23/07/2021
Call for the case diary.
List after four weeks.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /14
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!