Citation : 2021 Latest Caselaw 3085 Raj/2
Judgement Date : 22 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
9356/2021
Anshu Pareek S/o Shri Nathu Lal Pareek,
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Amit Jindal For Respondent(s) : Mr. Riyasat Ali, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
22/07/2021
List on 28.07.2021.
Till then, interim order, if any, shall continue.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /106
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