Citation : 2021 Latest Caselaw 3080 Raj/2
Judgement Date : 22 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
11325/2021
Vijay @ Punda S/o Munshiram Bavriya
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Arvind Sharma present in the Court For Respondent(s) : Mr. Riyasat Ali, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
22/07/2021
Call for the case diary and criminal antecedents of the
accused.
List this matter after one week.
(PANKAJ BHANDARI),J
ARTI SHARMA /66
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