Indian Art Palace vs Principal Commissioner Of Income ...
2021 Latest Caselaw 3043 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 5180/2021

                                   Indian Art Palace
                                                                                                       ----Petitioner
                                                                        Versus
                                   Principal Commissioner Of Income Tax-3
                                                                                                     ----Respondent

For Petitioner(s) : Mr.C.M.Sharma, Advocate on behalf of Mr.P.K.Kasliwal, Advocate.

For Respondent(s) :

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

20/07/2021

Counsel for the petitioner is directed to file the relevant

judgment passed by this court in respect of the dispute between

the petitioner and the respondent.

List the matter again after ten days.

(ASHOK KUMAR GAUR),J

AARZO ARORA /58

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