Mohanlal S/O Shri Rameshwar vs State Of Rajasthan
2021 Latest Caselaw 3040 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9642/2021

                                   Mohanlal S/o Shri Rameshwar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sharma for Mr. Mahendra Sharma present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/07/2021

Time is sought on behalf of counsel for the petitioner.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /36

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