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Manjeet Jakhar S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3038 Raj/2

Citation : 2021 Latest Caselaw 3038 Raj/2
Judgement Date : 20 July, 2021

Rajasthan High Court
Manjeet Jakhar S/O Shri ... vs State Of Rajasthan on 20 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             9840/2021

                                   Manjeet Jakhar S/o Shri Bheemsingh Jat
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Amit Jindal present in the Court For Respondent(s) : Mr. Mahendra Kumar Naharwal present in the Court For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/07/2021

List this matter alongwith S.B. Criminal Misc. Bail

Cancellation Application No.84/2021 after effecting service in the

said bail cancellation application.

(PANKAJ BHANDARI),J

ARTI SHARMA /37

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