Ishwar Choudhary S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3012 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9474/2021

                                   Ishwar Choudhary S/o Late Shri Bhagwan Das Choudhary,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pankaj Gupta present in the Court For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/07/2021

Put up this matter before another Bench.

(PANKAJ BHANDARI),J

ARTI SHARMA /32

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