Birbal vs State Of Rajasthan Through Pp
2021 Latest Caselaw 2953 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Criminal Revision Petition No. 865/2015

                                   Birbal
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr.Pankaj Agarwal, PP

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

14/07/2021

Learned Public Prosecutor is directed to procure the custody

certificate.

List this case along with record after four weeks.

(GOVERDHAN BARDHAR),J

SANDEEP RAWAT /42

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