Arbaj S/O Shokat Ali vs State Of Rajasthan
2021 Latest Caselaw 2949 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Criminal Revision Petition No. 709/2021

                                   Arbaj S/o Shokat Ali
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr.Naresh Kumar singhal For Respondent(s) : Mr.Pankaj Agarwal, PP

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

14/07/2021

The learned Public Prosecutor is directed to procure the

report from the concerned Probation Officer.

Office is directed to procure the report under Sec. 15 of the

Juvenile Justice Act from Juvenile Justice Board.

List on 23.7.2021.

(GOVERDHAN BARDHAR),J

SANDEEP RAWAT /48

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