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Mahendra S/O Babulal vs Ramkanya D/O Ratanlal W/O ...
2021 Latest Caselaw 2942 Raj/2

Citation : 2021 Latest Caselaw 2942 Raj/2
Judgement Date : 14 July, 2021

Rajasthan High Court
Mahendra S/O Babulal vs Ramkanya D/O Ratanlal W/O ... on 14 July, 2021
Bench: Goverdhan Bardhar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Criminal Revision Petition No. 472/2021

                                   Mahendra S/o Babulal
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ramkanya D/o Ratanlal W/o Mahendra
                                                                                                    ----Respondent

For Petitioner(s) : Mr.Vishnu Shankar For Respondent(s) : Mr.Sudarshan Kumar Laddha

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

14/07/2021

Call for the record.

List this case on 6.8.2021.

(GOVERDHAN BARDHAR),J

SANDEEP RAWAT /53

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