Sumitra Sharma W/O Mahesh Sharma vs State Of Rajasthan
2021 Latest Caselaw 2940 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 10985/2021

                                    Sumitra Sharma W/o Mahesh Sharma
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman, through VC For Complainant(s) : Mr. Deepak Chauhan, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/07/2021

Call for the case diary.

List this matter tomorrow i.e. on 15.07.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /92

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