Dr. Rameshwar Lal Saini S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2932 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            S.B. Review Petition (Writ) No. 22/2019

Deep Chand Gupta S/o Shri Bala Bux Gupta
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent

Connected With S.B. Review Petition (Writ) No. 23/2019 Hari Kishan S/o Shri Prem Chand Ramchandani

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Review Petition (Writ) No. 24/2019 Sunita Gupta W/o Dr. Pradeep Kumar Gupta

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Review Petition (Writ) No. 25/2019 Dr. Rameshwar Lal Saini S/o Shri Sadhu Ram Saini,

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Review Petition (Writ) No. 26/2019 Brij Lal Sharma S/o Shri N. R. Sharma,

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Review Petition (Writ) No. 27/2019 Dr.bhagirath Mal Bijarania S/o Shri Arjun Ram,

----Petitioner Versus State Of Rajasthan

----Respondent

(2 of 2) [WRW-22/2019]

For Petitioner(s) : Mr.Prakhar Gupta, Adv. for Dr.V.B. Sharma, AAG.

For Respondent(s) : Mr.Lokendra Singh Shekhawat, Adv.

(Through VC)

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

14/07/2021

Learned counsel appearing for the review petitioners

Mr.Prakhar Gupta wants to produce the judgment passed by the

Division Bench of this Court in respect of same controversy.

List these cases on 26.07.2021.

(ASHOK KUMAR GAUR), J

Himanshu Soni/Parul/25-30

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