Bheemraj S/O Shri Shyamlal vs State Of Rajasthan
2021 Latest Caselaw 2900 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9802/2021

                                    Bheemraj S/o Shri Shyamlal,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vijay Poonia For Complainant(s) : Mr. Shubham Kumar Sharma For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2021

Counsel for the petitioner has submitted that copy of the

charge-sheet has been filed.

Office is directed to scan and tag the same.

List in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /15

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