Prahalad @ Modulal Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2899 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10293/2021

                                   Prahalad @ Modulal Son Of Shri Shyam Bheel
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Aveesh Mourya through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2021

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(PANKAJ BHANDARI),J

ARTI SHARMA /29

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