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Anita Malav vs Dr. R. Venkateshwaran Principal ...
2021 Latest Caselaw 2855 Raj/2

Citation : 2021 Latest Caselaw 2855 Raj/2
Judgement Date : 12 July, 2021

Rajasthan High Court
Anita Malav vs Dr. R. Venkateshwaran Principal ... on 12 July, 2021
Bench: Sangeet Lodha, Mahendar Kumar Goyal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Contempt Petition No. 843/2020

                                   Anita Malav
                                                                                                     ----Petitioner
                                                                      Versus
                                   Dr. R. Venkateshwaran Principal Secretary, Secondary Education,
                                                                                                   ----Respondent

For Petitioner(s) : Mr.Rajvir Sharma For Respondent(s) : Mr.Ganesh Meena, AAG

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/07/2021

List the matter on 27.7.2021 after showing the name of

Mr.Ganesh Meena, AAG for the respondents.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J

SANDEEP RAWAT /41

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