Citation : 2021 Latest Caselaw 2849 Raj/2
Judgement Date : 12 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Writ Petition No. 1304/2021
Dhanraj S/o Shri Ramchandra
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr.T.C.Swami for Mr.G.P.Rawat For Respondent(s) : Mr.N.S.Gurjar, PP
HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
12/07/2021
Issue notice.
Learned Public Prosecutor appearing for State accepts notice
on behalf of respondents.
Learned counsel for the petitioner to supply copy of petition
to the counsel for the respondents during the course of the day.
List after two weeks.
(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J
SANDEEP RAWAT /54
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