Kishore Singh vs Riico And Ors
2021 Latest Caselaw 2848 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 318/2018

                                   Kishore Singh
                                                                                                      ----Appellant
                                                                       Versus
                                   Riico And Ors
                                                                                                    ----Respondent

For Appellant(s) : Ms.Sara Sharma for Mr.Vigyan Shah through VC For Respondent(s) : Mr.Anoop Dhand, through VC

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/07/2021

Learned counsel appearing for the appellant submits that

arguing counsel is not feeling well, therefore, she seeks

adjournment.

Learned counsel appearing for respondents does not oppose

the same.

List the matter after three weeks as prayed.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J

SANDEEP RAWAT /45

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