Shiv Tiwari S/O Bhanwarlal Tiwari vs Principal Director Of Income Tax ...
2021 Latest Caselaw 2847 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Special Appeal Writ No. 1477/2018

                                   Shiv Tiwari S/o Bhanwarlal Tiwari
                                                                                                     ----Appellant
                                                                      Versus
                                   Principal Director Of Income Tax (Investigation)
                                                                                                   ----Respondent

For Appellant(s) : Mr.Abhinav Mathur for Mr.Sanjay Jhanwar through V.C.

For Respondent(s) : Mr.Nikhil Simlote for Mr.R.B.Mathur through VC

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/07/2021

List the matter after two weeks as prayed.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J

SANDEEP RAWAT /46

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