Citation : 2021 Latest Caselaw 2841 Raj/2
Judgement Date : 12 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
9722/2021
Ishwar Choudhary S/o Late Shri Bhagwan Das Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Pankaj Gupta For Respondent(s) : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
12/07/2021
Put up before another Bench.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /14
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