Dharmraj Rawal S/O Sampatraj vs State Of Rajasthan
2021 Latest Caselaw 2835 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Criminal Appeal No. 850/2021

                                   Dharmraj Rawal S/o Sampatraj
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Abdul Rahim Khan present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

One week time is granted to file the extra sets.

On filing of the extra sets, notices be issued to the

complainant-respondent.

(PANKAJ BHANDARI),J

ARTI SHARMA /108

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