Rajjab Khan @ Razaq S/O Jumma Khan vs State Of Rajasthan
2021 Latest Caselaw 2831 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                    5548/2021

                                    Rajjab Khan @ Razaq S/o Jumma Khan
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

Office is directed to scan the statements.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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