Kundan Mundel S/O Ramniwas Mundel vs Rajasthan Public Service ...
2021 Latest Caselaw 2819 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 594/2021

                                   1.       Kundan Mundel S/o Ramniwas Mundel, Aged About 36
                                            Years, R/o 42, Vakeelo Ka Hatha, Behind Rto Office,
                                            Jodhpur, Rajasthan.
                                   2.       Navin Kumar Vyas S/o Nand Kishor Vyas, Aged About 30
                                            Years, R/o Old Bhrampuri, Near Laxmi Mata Temple,
                                            Samdari, District Barmer, Rajasthan.
                                                                                                            ----Appellants
                                                                            Versus
                                   1.       Rajasthan        Public      Service        Commission,         Through    Its
                                            Secretary, Ajmer.
                                   2.       State       Of     Rajasthan,          Through         Principle     Secretary
                                            Department          Of    Personnel         And      Training      Government
                                            Secretariat, Jaipur
                                   3.       The     Registrar,        Cooperative         Societies,      Nehru    Sehkar
                                            Bhawan, Bhawani Singh Road, 22 Godam Circle, Jaipur,
                                            Rajasthan.
                                                                                                         ----Respondents

For Appellant(s) : Mr.Dheeraj Palia for Mr.Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

12/07/2021

After arguing the matter for quite sometime, learned counsel

for the petitioner seeks permission to withdraw this special appeal.

Permission is granted.

The special appeal is dismissed as withdrawn.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J

SANDEEP RAWAT /c-1

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