Ismail Khan S/O Shri Jeevan Khan vs Mohammed Ayub S/O Shri Mohammed ...
2021 Latest Caselaw 2798 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil First Appeal No. 224/2021

                                    Ismail Khan S/o Shri Jeevan Khan
                                                                                                         ----Appellant
                                                                          Versus
                                    Mohammed Ayub S/o Shri Mohammed Yaqub
                                                                                                       ----Respondent

For Appellant(s) : Mr. Sudesh Bansal through VC For Respondent(s) : Mr. BM Gurjar

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

09/07/2021

Heard learned counsel for the parties.

Record of the trial court be called for.

Execution of the impugned judgment and decree dated

01.04.2021 shall remain stayed till next date.

List after six weeks.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /63

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