Nandlal S/O Ranglal vs The State Of Rajasthan
2021 Latest Caselaw 2704 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10613/2021

                                    Nandlal S/o Ranglal
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Dushyan Singh Naruka, through VC For Complainant(s) : Mr. Devanshu Sharma, through VC For State : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/07/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /88

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