Madanlal S/O Ratanlal vs State Of Rajasthan
2021 Latest Caselaw 2703 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10617/2021

                                    Madanlal S/o Ratanlal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Prithvi Raj Singh Rajawat, through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/07/2021

Call for the case diary.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /89

Powered by TCPDF (www.tcpdf.org)