Brahmprakash S/O Ratiram vs State Of Rajasthan
2021 Latest Caselaw 2665 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 4164/2021

                                    Brahmprakash S/o Ratiram
                                                                                                            ----Petitioner
                                                                             Versus
                                    State Of Rajasthan
                                                                                                          ----Respondent

For Petitioner(s) : Shri Vineet Dixit, Advocate through V.C.

For Respondent(s) : Shri S.S.Ola PP.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

06/07/2021

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(DEVENDRA KACHHAWAHA),J

JSP/46

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