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Anil S/O Ramswaroop vs State Of Rajasthan
2021 Latest Caselaw 2664 Raj/2

Citation : 2021 Latest Caselaw 2664 Raj/2
Judgement Date : 6 July, 2021

Rajasthan High Court
Anil S/O Ramswaroop vs State Of Rajasthan on 6 July, 2021
Bench: Devendra Kachhawaha
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 4812/2021

                                    Anil S/o Ramswaroop
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : None Present For Respondent(s) : Shri S.S. Ola, PP

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

06/07/2021

izkFkhZ dh vksj ls vkt dksbZ mifLFkr ugha gSaA izdj.k ,d lIrkg ckn lwphc) gksA vkxkeh rkjh[k is'kh ij izdj.k dh dsl Mk;jh] rF;kRed fLFkfr o vkijkf/kd vkpj.k dh fjiksVZ izLrqr dh tkosaA

(DEVENDRA KACHHAWAHA),J

JSP/51

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