Jagdish Prasad Yadav S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2662 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 4839/2021

                                    Jagdish Prasad Yadav S/o Shri Ghasiram Yadav, Aged About 59
                                    Years, R/o Village Lapala, Police Station Rajgarh, Tehsil Raini,
                                    District Alwar, Rajasthan.
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                         ----Respondent

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HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

06/07/2021

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(DEVENDRA KACHHAWAHA),J

JSP/52

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