Gordhan Singh S/O Ramkumar vs State Of Rajasthan
2021 Latest Caselaw 2659 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10378/2021

                                    Gordhan Singh S/o Ramkumar, Aged About 70 Years, R/o
                                    Samaspura Police Station Sadar Jhunjhunu District Jhunjhunu
                                    Rajasthan
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Surendra Singh for Mr. Kamlendra Sinah For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2021

Counsel for the petitioner has stated that the matter has

become infructuous as petitioner has been arrested.

Considering the same, this bail application is dismissed has

having become infructuous.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /99

Powered by TCPDF (www.tcpdf.org)