Datar Singh S/O Kundan Singh vs State Of Rajasthan
2021 Latest Caselaw 2649 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    9069/2021

                                    Datar Singh S/o Kundan Singh, Aged About 30 Years, Resident
                                    Of Pavta, Police Station Deedwana, Nagaur. (At Present Confined
                                    In Central Jail, Jaipur)
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Public Prosecutor.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Umesh Dixit For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2021

Counsel for the petitioner does not want to press this bail

application, seeks liberty to move fresh bail application after

recording the statement of the principal witnesses.

Accordingly, this bail application is dismissed as withdrawn,

with liberty as prayed for.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /4

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