Bhanwar Lal Meharda S/O Sh. Sultan ... vs State Of Rajasthan
2021 Latest Caselaw 2600 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 8015/2021

                                    Bhanwar Lal Meharda S/o Sh. Sultan Meharda
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 8016/2021 Shashikant S/o Shri Sukhdev Prasad

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 8064/2021 Sunil Kumar S/o Sh. Brij Kishor,

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Jh jkts'k xksLokeh] Jh fot; flag 'ks[kkor e;

vf/koDrk Jh ,p ,l jk?ko o Jh nhid pkSgku] vf/koDrkA For Respondent(s) : Jh jktsUnz ;kno&,,th e; Jh eaxy flag lSuh yksd vfHk;kstd vuqla/kku vf/kdkjh Jh Jh ,l- ih- 'kekZ vfrfjDr iqfyl v/kh{kd&bUVsyhtsal] t;iqj

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

05/07/2021

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(DEVENDRA KACHHAWAHA),J

JS Panwar/44-46

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