Allarakkha S/O Munna vs State Of Rajasthan
2021 Latest Caselaw 2589 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                                 10013/2021

Allarakkha S/o Munna, Aged About 21 Years, R/o Hanuman
Talkiz Wali Gali Kachhwaya Pada Hindaun City Dist. Karauli Raj.
(Presently Confined In Sub Jail At Hindaun City Dist. Karauli)
                                                                     ----Petitioner
                                      Versus
State Of Rajasthan, Through Pp
                                                                   ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/07/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.113/2021 was registered at Police Station Hindaun

City, District Karauli for offence under Sections 143, 323, 341, 302

I.P.C.

3. It is contended by counsel for the petitioner that the incident

took place during cricket match. There is no allegation against the

petitioner of causing any injury to the deceased.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

(2 of 2) [CRLMB-10013/2021]

petitioner, I deem it proper to allow the bail application.

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

ARTI SHARMA /43

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