Gaffar S/O Ismail vs State Of Rajasthan
2021 Latest Caselaw 2571 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 9832/2021

                                   Gaffar S/o Ismail
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ripunjay Sharma, through VC. For Respondent(s) : Mr. M.S. Saini, P.P.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

02/07/2021

Counsel for the petitioner is directed to place on record the

judgment passed by the learned trial court in the matter of co-

accused.

List after two weeks.

(INDERJEET SINGH),J

MG/52

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