M/S Hpcl Rajasthan Refinery Ltd vs Indra Singh
2021 Latest Caselaw 11899 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9791/2021

M/s Hpcl Rajasthan Refinery Ltd.

----Petitioner Versus Indra Singh & Ors.

                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. Manoj Bhandari
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Issue notice. Issue notice of the stay application as

well, returnable on 9th August, 2021 and be given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

198-msrathore/-

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