Vidhyabai vs Ashok Kumar
2021 Latest Caselaw 11792 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6943/2021

Vidhyabai

----Petitioner Versus Ashok Kumar & Ors.

----Respondents

For Petitioner(s) : Mr. Sameer Pareek For Respondent(s) : Mr. H.S. Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/07/2021

List after two weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

18-ms rathore

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