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Soma @ Someshwar vs State Of Rajasthan
2021 Latest Caselaw 11772 Raj

Citation : 2021 Latest Caselaw 11772 Raj
Judgement Date : 28 July, 2021

Rajasthan High Court - Jodhpur
Soma @ Someshwar vs State Of Rajasthan on 28 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9557/2021

Soma @ Someshwar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr Mukesh Trivedi, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

The copy of the challan papers be provided to learned Public

Prosecutor.

List again on 11.08.2021.

(SANJEEV PRAKASH SHARMA),J

70-MMA/-

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