Citation : 2021 Latest Caselaw 11675 Raj
Judgement Date : 27 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 9659/2021
Alla Jubai
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ankit Kumar For Respondent(s) : Mr. Sudhir Tak, PP
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
27/07/2021
Learned Public Prosecutor is directed to procure the case
diary.
List this case again on 02.08.2021.
(SANJEEV PRAKASH SHARMA),J
64-1/-saurabh
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