Shanti Bai vs State
2021 Latest Caselaw 11593 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9583/2021

Shanti Bai

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 9585/2021 Shanti Bai

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 9587/2021 Shanti Bai

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 9589/2021 Shanti Bai

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 9590/2021 Shanti Bai

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 9592/2021 Shanti Bai

----Petitioner Versus State

----Respondent

(2 of 2) [CRLMB-9583/2021]

S.B. Criminal Miscellaneous Bail Application No. 9594/2021 Shanti Bai

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 9595/2021 Shanti Bai

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Harish Purohit For Respondent(s) : Mr Mukhtiyar Khan, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

27/07/2021

List again in To Be Mentioned category on 29.07.2021.

(SANJEEV PRAKASH SHARMA),J

101-108/ Nitin-

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