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Anoparam vs State
2021 Latest Caselaw 11545 Raj

Citation : 2021 Latest Caselaw 11545 Raj
Judgement Date : 26 July, 2021

Rajasthan High Court - Jodhpur
Anoparam vs State on 26 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9518/2021

Anoparam S/o Sohanram Vishnoi, Aged About 28 Years, R/o Rajivnagar, Barjasar, Tehsil Phalodi, Dist. Jodhpur. (Presently Lodged At Central Jail, Jodhpur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr C.S. Rajpurohit For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

26/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage, seeking liberty to file fresh bail

application after the charge sheet is filed.

Granting the liberty, the bail application is dismissed at this

stage.

(SANJEEV PRAKASH SHARMA),J

57-MMA/-

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