Dhanna Ram vs State
2021 Latest Caselaw 11469 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9408/2021

Dhanna Ram S/o Shri Sugna Ram, Aged About 32 Years, R/o Chitana, Police Station Panchu, District Bikaner (Raj.) (At Present Lodged In Central Jail)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr Kuldeep Sharma For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage.

The bail application is dismissed as not pressed at this stage.

(SANJEEV PRAKASH SHARMA),J

54-MMA/-

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