Citation : 2021 Latest Caselaw 11455 Raj
Judgement Date : 23 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 9307/2021
Ladulal
----Petitioner Versus State
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr. Mukhtiyar Khan, PP
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
23/07/2021
Learned Public Prosecutor is directed to procure the case
diary.
List this case again on 04.08.2021.
(SANJEEV PRAKASH SHARMA),J
49-1/-saurabh
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